Munna @ Chhotey vs State Of U.P.
2012 Latest Caselaw 174 ALL

Citation : 2012 Latest Caselaw 174 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Munna @ Chhotey vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 568 of 2012
 

 
Petitioner :- Munna @ Chhotey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sharad Mishra "Sindhu"
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List in next cause list. Last opportunity.

Order Date :- 11.4.2012

A.Nigam

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