Mukul Singh vs State Of U.P.
2012 Latest Caselaw 172 ALL

Citation : 2012 Latest Caselaw 172 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Mukul Singh vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A. No.32387 of 20125: Application for correction.
 
In re:
 
Case :- BAIL No. - 1097 of 2012
 

 
Petitioner :- Mukul Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- H.A.B.Sinha
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This application seeks correction in the order dated 27.2.2012 passed by a Co-ordinate Bench (S.C. Agarwal, J.).

Let this case be placed before the Hon'ble Chief Justice/Senior Judge for nomination.

Order Date :- 11.4.2012

A.Nigam

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