Kailash Ram vs State Of U.P.
2012 Latest Caselaw 171 ALL

Citation : 2012 Latest Caselaw 171 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Kailash Ram vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2196 of 2012
 

 
Petitioner :- Kailash Ram
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shishir Pradhan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time to prepare the case better.

List after two weeks.

Order Date :- 11.4.2012

A.Nigam

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