Smt.Munesh Devi vs Budh Singh (Since Deceased) And ...
2012 Latest Caselaw 170 ALL

Citation : 2012 Latest Caselaw 170 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Smt.Munesh Devi vs Budh Singh (Since Deceased) And ... on 11 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 381 of 2012
 

 
Petitioner :- Smt.Munesh Devi
 
Respondent :- Budh Singh (Since Deceased) And Others
 
Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh
 
Respondent Counsel :- Raj Kumar
 

 
Hon'ble Rajes Kumar,J.

Sri Raj Kumar, learned counsel for the respondents, prays for and is grated two weeks time to file reply to the application seeking permission to contest the case being the purchaser of the property in dispute on the ground that the seller of the property, who was defendant in the suit, is not contesting the suit.

List on 1.5.2012.

Order Date :- 11.4.2012

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