Bhagwan Sharan S/O Late Puttu Lal vs The State Of U.P.Through ...
2012 Latest Caselaw 165 ALL

Citation : 2012 Latest Caselaw 165 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Bhagwan Sharan S/O Late Puttu Lal vs The State Of U.P.Through ... on 11 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 932 of 2009
 

 
Petitioner :- Bhagwan Sharan S/O Late Puttu Lal
 
Respondent :- The State Of U.P.Through Secretary Culture And Others
 
Petitioner Counsel :- Shailendra Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned Standing Counsel, the case is adjourned.

List again.

Order Date :- 11.4.2012

Suresh/Tanveer

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