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Smt. Rita Kesari vs State Of U.P. And Others
2012 Latest Caselaw 16 ALL

Citation : 2012 Latest Caselaw 16 ALL
Judgement Date : 6 April, 2012

Allahabad High Court
Smt. Rita Kesari vs State Of U.P. And Others on 6 April, 2012
Bench: Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1983 of 2011
 

 
Petitioner :- Smt. Rita Kesari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gajendra Kumar,Ashutosh Vaish
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

The matter stands released.

List before appropriate Bench.

(Prakash Krishna,J)

Order Date :- 6.4.2012

MK/

 

 

 
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