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Amar Nath Agnihotri vs State Of U.P.,C.B.I.
2012 Latest Caselaw 159 ALL

Citation : 2012 Latest Caselaw 159 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
Amar Nath Agnihotri vs State Of U.P.,C.B.I. on 11 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1976 of 2012
 

 
Petitioner :- Amar Nath Agnihotri
 
Respondent :- State Of U.P.,C.B.I.
 
Petitioner Counsel :- Chandra Shekhar Pandey,Amit Kumar Srivastava,Manish Bajpai
 
Respondent Counsel :- Bireshwar Nath
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Learned counsel for the aplicant prays for time to file a rejoinder affidavit.

List after two weeks.

Order Date :- 11.4.2012

A.Nigam

 

 

 
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