Ashish Kumar Shukla vs State Of U.P.
2012 Latest Caselaw 158 ALL

Citation : 2012 Latest Caselaw 158 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Ashish Kumar Shukla vs State Of U.P. on 11 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1943 of 2012
 

 
Petitioner :- Ashish Kumar Shukla
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dinesh Chandra Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in Court and taken on record.

Inspector Kuldeep Kumar, Station House Officer, P.S. Hussainganj, Lucknow, present in Court, prays for time to file an affidavit in context of observations of the Court in the order dated 02.4.2012.

List on 16.4.2012

The officer, present today, shall also remain present on the next date of listing.

Order Date :- 11.4.2012

A.Nigam

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