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Dr. Shivendra Mohan Pandey S/O ... vs Union Of India Thru Secy. Science & ...
2012 Latest Caselaw 153 ALL

Citation : 2012 Latest Caselaw 153 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
Dr. Shivendra Mohan Pandey S/O ... vs Union Of India Thru Secy. Science & ... on 11 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1908 of 2008
 

 
Petitioner :- Dr. Shivendra Mohan Pandey S/O Krishna Mohan Pandey & Anr.
 
Respondent :- Union Of India Thru Secy. Science & Others
 
Petitioner Counsel :- C.B. Pandey,Rohit Tripathi
 
Respondent Counsel :- A.S.G.,D.K. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioners states that he has filed rejoinder affidavit in the Registry of this Hon'ble Court on 02.11.2011, but the same is not on record.

Registry of this Court is directed to trace out the same and place it on record.

List again.

Order Date :- 11.4.2012

Suresh/Tanveer

 

 

 
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