Atma And Others vs Smt.Neelam Upadhyaya
2012 Latest Caselaw 151 ALL

Citation : 2012 Latest Caselaw 151 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Atma And Others vs Smt.Neelam Upadhyaya on 11 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 382 of 2012
 

 
Petitioner :- Atma And Others
 
Respondent :- Smt.Neelam Upadhyaya
 
Petitioner Counsel :- R.P.Dubey
 
Respondent Counsel :- Yadvesh Yadav
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellants states that he wants to file stay application.

Put up on 23.4.2012 as fresh.

Order Date :- 11.4.2012

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