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Ram Kishore Rastogi vs State Of U.P. & Others
2012 Latest Caselaw 146 ALL

Citation : 2012 Latest Caselaw 146 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
Ram Kishore Rastogi vs State Of U.P. & Others on 11 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3915 of 1995
 

 
Petitioner :- Ram Kishore Rastogi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- B.Godiyal
 
Respondent Counsel :- C.S.C.,R.K.Srivastava
 

 
Hon'ble Devendra Kumar Arora,J.

As Sri R.K. Srivastava, learned counsel for the opposite parties is reported to be ill, the case is adjourned.

List again.

Order Date :- 11.4.2012

Suresh/

 

 

 
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