Ajay Kumar Yadav vs Dr. Bheemrao Ambedkar University ...
2012 Latest Caselaw 144 ALL

Citation : 2012 Latest Caselaw 144 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Ajay Kumar Yadav vs Dr. Bheemrao Ambedkar University ... on 11 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27534 of 2009
 

 
Petitioner :- Ajay Kumar Yadav
 
Respondent :- Dr. Bheemrao Ambedkar University Agra Thru V.C. And Others
 
Petitioner Counsel :- Ajeet Kumar Shukla
 
Respondent Counsel :- Sanjay Kumar Singh,S.C.
 

 
Hon'ble V.K. Shukla,J.

Today there is illness slip of Sri Shamim Ahmad, Advocate. The case is passed over for the day. It is directed to be listed on 24.04.2012. In the meantime, pleadings, if any, may be exchanged inter se parties.

Order Date :- 11.4.2012

SRY

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