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S.C.Panday vs State Of U.P. & Others
2012 Latest Caselaw 143 ALL

Citation : 2012 Latest Caselaw 143 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
S.C.Panday vs State Of U.P. & Others on 11 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2911 of 1993
 

 
Petitioner :- S.C.Panday
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.M. Ali,M.K. Shukla,O.P.M. Tripathi,Sulabh Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out

This matter is of the year 1993.

The names of five counsel have been shown in the cause list on behalf of the petitioner, but no one appeared on his behalf.

Accordingly, writ Petition is dismissed for want of prosecution.  Interim order, if any, stands discharged.

Order Date :- 11.4.2012

Suresh/

 

 

 
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