Yogendra Singh vs Distt.Magistrate Unnao And ...
2012 Latest Caselaw 14 ALL

Citation : 2012 Latest Caselaw 14 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Yogendra Singh vs Distt.Magistrate Unnao And ... on 6 April, 2012

Bench: Devi Prasad Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2200 of 2012
 

 
Petitioner :- Yogendra Singh
 
Respondent :- Distt.Magistrate Unnao And Others
 
Petitioner Counsel :- Agendra Sinha
 
Respondent Counsel :- C.S.C.,Amitabh Shukla,S.C.Sitapur
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

C.M.Application No. 30748 of 2012:Application for withdrawal of the writ petition.

Learned counsel for the petitioner does not want to press the writ petition and wants to withdraw the same.

Accordingly, the writ petition is dismissed as withdrawn.

Order Date :- 6.4.2012

Ram.

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