The Commissioner Of Income Tax ... vs Dr. (Smt.) Amrita Jaipuriya ...
2012 Latest Caselaw 13 ALL

Citation : 2012 Latest Caselaw 13 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

The Commissioner Of Income Tax ... vs Dr. (Smt.) Amrita Jaipuriya ... on 6 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 207 of 2004
 

 
Petitioner :- The Commissioner Of Income Tax Gorakhpur
 
Respondent :- Dr. (Smt.) Amrita Jaipuriya Gorakhpur
 
Petitioner Counsel :- Shambhu Chopra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

The appeal has already been admitted. Filing of certified copy of the order of Tribunal is dispensed with.

List the appeal for hearing.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 6.4.2012

MK/

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