Km. Manju Lata Trust And Others vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 129 ALL

Citation : 2012 Latest Caselaw 129 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Km. Manju Lata Trust And Others vs State Of U.P. Thru Secy. And Others on 10 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9550 of 2012
 

 
Petitioner :- Km. Manju Lata Trust And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Vinod Sinha,Mahesh Sharma,S.R. Pandey
 
Respondent Counsel :- C.S.C.,Anil Bhushan
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded to learned standing counsel as well as Sri Anil Bhushan, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 10.4.2012

SRY

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