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Mohd.Ismail vs State Of U.P.& Another
2012 Latest Caselaw 124 ALL

Citation : 2012 Latest Caselaw 124 ALL
Judgement Date : 10 April, 2012

Allahabad High Court
Mohd.Ismail vs State Of U.P.& Another on 10 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 712 of 2012
 

 
Petitioner :- Mohd.Ismail
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- G.M. Kamil
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Manoj Dubey, Advocate has put in appearance for respondent no.2 and prays for time to file counter affidavit.

List after two weeks.

Counter affidavit be filed in the Registry within ten days.

Order Date :- 10.4.2012

A.Nigam

 

 

 
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