C/M Shree Durga Ji Mandir Trust And ... vs State Of U.P. Thru' Secy. Higher ...
2012 Latest Caselaw 122 ALL

Citation : 2012 Latest Caselaw 122 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

C/M Shree Durga Ji Mandir Trust And ... vs State Of U.P. Thru' Secy. Higher ... on 10 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 52198 of 2006
 

 
Petitioner :- C/M Shree Durga Ji Mandir Trust And Another
 
Respondent :- State Of U.P. Thru' Secy. Higher Education And Others
 
Petitioner Counsel :- Awdhlesh Rai
 
Respondent Counsel :- C.S.C.,S.M. Mishra
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list before another Bench after taking nomination from Hon'ble the Chief Justice.

Order Date :- 10.4.2012

SRY

Download the LatestLaws.com Mobile App