Commissioner Of Income Tax vs Sri Aslam Saeed
2012 Latest Caselaw 121 ALL

Citation : 2012 Latest Caselaw 121 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Commissioner Of Income Tax vs Sri Aslam Saeed on 10 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 507 of 2008
 

 
Petitioner :- Commissioner Of Income Tax
 
Respondent :- Sri Aslam Saeed
 
Petitioner Counsel :- A.N.Mahajan (S.C.)
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Heard Shri Dhananjay Awasthi, learned counsel for the appellant and Shri Ashish Banal, learned counsel for the respondents.

The appeal is admitted on the substantial questions of law as framed in the Memo of appeal.

List for hearing.

Order Date :- 10.4.2012

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