Urmila Devi vs The State Of U.P.
2012 Latest Caselaw 119 ALL

Citation : 2012 Latest Caselaw 119 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Urmila Devi vs The State Of U.P. on 10 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1995 of 2012
 

 
Petitioner :- Urmila Devi
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Arun Kumar Tripathi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Learned counsel for the State prays for more time to get a copy of the complaint on which compromise was affected on 23.2.2008.

List after two weeks.

Order Date :- 10.4.2012

A.Nigam

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