Sewa Das vs Smt. Kamlesh Kumari (Major) And ...
2012 Latest Caselaw 1140 ALL

Citation : 2012 Latest Caselaw 1140 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Sewa Das vs Smt. Kamlesh Kumari (Major) And ... on 30 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 20730 of 2012
 

 
Petitioner :- Sewa Das
 
Respondent :- Smt. Kamlesh Kumari (Major) And Another
 
Petitioner Counsel :- Sanjeev Kumar Mishra
 
Respondent Counsel :- S.K. Singh
 

 
Hon'ble Prakash Krishna,J.

As prayed, two weeks' time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a period of one week thereafter.

List thereafter.

(Prakash Krishna,J)

Order Date :- 30.4.2012

MK/

Download the LatestLaws.com Mobile App