Pramod Kumar Gupta And Another vs The State Of U.P. Thru Secy. And ...
2012 Latest Caselaw 1134 ALL

Citation : 2012 Latest Caselaw 1134 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Pramod Kumar Gupta And Another vs The State Of U.P. Thru Secy. And ... on 30 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 6752 of 2012
 

 
Petitioner :- Pramod Kumar Gupta And Another
 
Respondent :- The State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Radha Kant Ojha,Gautam Baghel
 
Respondent Counsel :- C.S.C.,G.K.Malviya,G.K.Singh,H.C. Mishra,Narendra Mohan
 

 
Hon'ble V.K. Shukla,J.

List this case in the last week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 30.4.2012

SRY

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