Dr. Neeraj Goel vs State Of U.P. And Others
2012 Latest Caselaw 1132 ALL

Citation : 2012 Latest Caselaw 1132 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr. Neeraj Goel vs State Of U.P. And Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 6192 of 2007
 

 
Petitioner :- Dr. Neeraj Goel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.S. Baghel,Gautam Baghel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the petitioner, Shri Gautam Babhel prays for and is allowed three weeks' time to file rejoinder affidavit. Learned standing counsel may also file supplementary counter affidavit within the aforesaid period.

List thereafter.

Order Date :- 30.4.2012

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