Citation : 2012 Latest Caselaw 113 ALL
Judgement Date : 10 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- INCOME TAX APPEAL No. - 494 of 2008 Petitioner :- Commissioner Income Tax Respondent :- Tulsidas Agarwal,Huf Mohalla Chaubatta,Rath Hamirpur Petitioner Counsel :- A.N.Mahajan Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
Shri Dhananjay Awasthi, learned counsel for the appellant prays that the appeal be adjourned to enable him to re-frame the substantial question of law.
List in the next cause list showing the name of Shri Dhananjay Awasthi as counsel for the appellant.
Order Date :- 10.4.2012
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