Smt.Indrawati vs State Of U P Thr.Secy Basic ...
2012 Latest Caselaw 1128 ALL

Citation : 2012 Latest Caselaw 1128 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Smt.Indrawati vs State Of U P Thr.Secy Basic ... on 30 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2146 of 2009
 

 
Petitioner :- Smt.Indrawati
 
Respondent :- State Of U P Thr.Secy Basic Education Civil Sectt.Lko.
 
Petitioner Counsel :- Dr V K Singh
 
Respondent Counsel :- C.S.C,Jogendra Nath Verma
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

Order Date :- 30.4.2012

Suresh

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