Dr.Vijay Kumar Sharma vs State Of U.P. Through Principal ...
2012 Latest Caselaw 1126 ALL

Citation : 2012 Latest Caselaw 1126 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr.Vijay Kumar Sharma vs State Of U.P. Through Principal ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1570 of 2010
 

 
Petitioner :- Dr.Vijay Kumar Sharma
 
Respondent :- State Of U.P. Through Principal Secy. Medical And Health Lko
 
Petitioner Counsel :- S.C.Sitapuri,Amitabh Shukla
 
Respondent Counsel :- C.S.C.,Sanjay Misra
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Rejoinder affidavit filed in the Court, is taken on record.

List this case in the next week to enable learned counsel for the parties to produce the order passed by the Apex Court in Special Leave Petition.

Order Date :- 30.4.2012

Tanveer/Suresh

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