Sanjay Memorial Sahkari Avas ... vs U.P.Avas Evam Vikas Parishad & 3 ...
2012 Latest Caselaw 1124 ALL

Citation : 2012 Latest Caselaw 1124 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Sanjay Memorial Sahkari Avas ... vs U.P.Avas Evam Vikas Parishad & 3 ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2327 of 2008
 

 
Petitioner :- Sanjay Memorial Sahkari Avas Samiti Ltd. Thru Jt.Secy.
 
Respondent :- U.P.Avas Evam Vikas Parishad & 3 Ors.
 
Petitioner Counsel :- B.K. Saxena
 
Respondent Counsel :- C.S.C.,Madan Gopal Misra,Rahul Dubey
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

The office shall send the Bench copy. In case, it is not available, then the same be reconstituted with the assistance of the petitioner's counsel.

Order Date :- 30.4.2012

kkb/

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