C/M Sri Thakur Ji Junior High ... vs State Of U.P. Thru Its Secy. And ...
2012 Latest Caselaw 1121 ALL

Citation : 2012 Latest Caselaw 1121 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

C/M Sri Thakur Ji Junior High ... vs State Of U.P. Thru Its Secy. And ... on 30 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58207 of 2011
 

 
Petitioner :- C/M Sri Thakur Ji Junior High School And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.,Tej Bhan Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the last week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 30.4.2012

SRY

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