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Dinesh Kumar Tripathi vs Sampurna Nand Sanskrit ...
2012 Latest Caselaw 1111 ALL

Citation : 2012 Latest Caselaw 1111 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Dinesh Kumar Tripathi vs Sampurna Nand Sanskrit ... on 30 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 573 of 2011
 

 
Petitioner :- Dinesh Kumar Tripathi
 
Respondent :- Sampurna Nand Sanskrit Vishwavidyalaya Varanasi Through Its
 
Petitioner Counsel :- N.N.Jaiswal
 
Respondent Counsel :- C.S.C.,R.K.Mishra,Rakesh Pathak,Shachindr Pratap Singh,Sheshmani Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Respondents are allowed further four weeks' time to file counter affidavit.  Rejoinder affidavit be filed within two weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 30.4.2012

Tanveer/Suresh

 

 

 
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