Shadab Ahmad Siddiqui vs State Of U.P. Thorugh Principal ...
2012 Latest Caselaw 1105 ALL

Citation : 2012 Latest Caselaw 1105 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Shadab Ahmad Siddiqui vs State Of U.P. Thorugh Principal ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 937 of 2011
 

 
Petitioner :- Shadab Ahmad Siddiqui
 
Respondent :- State Of U.P. Thorugh Principal Secy. And Ors.
 
Petitioner Counsel :- Aftab Ahmad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' further time to file counter affidavit. Rejoinder affidavit be filed within two weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 30.4.2012

Tanveer/Suresh

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