Ratna Devi vs Civil Judge (J.D.) And Another
2012 Latest Caselaw 11 ALL

Citation : 2012 Latest Caselaw 11 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

Ratna Devi vs Civil Judge (J.D.) And Another on 6 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1960 of 2011
 

 
Petitioner :- Ratna Devi
 
Respondent :- Civil Judge (J.D.) And Another
 
Petitioner Counsel :- S.P.S. Rathi
 

 
Hon'ble Prakash Krishna,J.

The matter stands released.

List before appropriate Bench.

(Prakash Krishna,J)

Order Date :- 6.4.2012

MK/

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