Commanding Officer 810 Combat ... vs Shri Lal Singh And Another
2012 Latest Caselaw 1084 ALL

Citation : 2012 Latest Caselaw 1084 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Commanding Officer 810 Combat ... vs Shri Lal Singh And Another on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 16917 of 2008
 

 
Petitioner :- Commanding Officer 810 Combat Engineering Training Camp& Ors
 
Respondent :- Shri Lal Singh And Another
 
Petitioner Counsel :- K.C. Sinha
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Rakesh Sinha, learned counsel for the petitioner.

List after two weeks peremptorily.

Order Date :- 30.4.2012

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