Anwar Mohammad And Another vs Collector Hardoi And Ors.
2012 Latest Caselaw 1073 ALL

Citation : 2012 Latest Caselaw 1073 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Anwar Mohammad And Another vs Collector Hardoi And Ors. on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 11775 of 2011
 

 
Petitioner :- Anwar Mohammad And Another
 
Respondent :- Collector Hardoi And Ors.
 
Petitioner Counsel :- Mohd. Adil Khan,Mohd.Aslam Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

One week's time is allowed to file process. Office to proceed accordingly. j

Order Date :- 30.4.2012

kkb/

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