Citation : 2012 Latest Caselaw 104 ALL
Judgement Date : 10 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1996 of 2012 Petitioner :- Arvind Kumar Pandey Respondent :- The State Of U.P. Petitioner Counsel :- Arun Kumar Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
List this case alongwith Criminal Misc. Case No.1195(B) of 2012.
Order Date :- 10.4.2012
A.Nigam
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