Mohd.Asif S/O Late Nasir Ali vs State Of U.P.Through Secretary ...
2012 Latest Caselaw 1033 ALL

Citation : 2012 Latest Caselaw 1033 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Mohd.Asif S/O Late Nasir Ali vs State Of U.P.Through Secretary ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 91 of 2010
 

 
Petitioner :- Mohd.Asif S/O Late Nasir Ali
 
Respondent :- State Of U.P.Through Secretary Basic Education And Others
 
Petitioner Counsel :- Vinay Misra
 
Respondent Counsel :- C.S.C.,A.M.Tripathi,J.P.Maurya
 

 
Hon'ble Devendra Kumar Arora,J.

Case called out.

Learned counsel for the petitioner is not present.

List this case in ordinary course.

Order Date :- 27.4.2012

Suresh

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