Smt. Tara Devi, W/O- Sri ... vs State Of U.P., Thru.Prin. ...
2012 Latest Caselaw 1031 ALL

Citation : 2012 Latest Caselaw 1031 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Smt. Tara Devi, W/O- Sri ... vs State Of U.P., Thru.Prin. ... on 27 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 46 of 2010
 

 
Petitioner :- Smt. Tara Devi, W/O- Sri R.D.Gautam, & Others
 
Respondent :- State Of U.P., Thru.Prin. Secy.,Social Welfare, & Other
 
Petitioner Counsel :- N.N.Jaiswal,Prashant Jaiswal
 
Respondent Counsel :- C.S.C.,Rama Kant Jaiswal
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri N.N. Jaiswal, learned counsel for the petitioners is reported to be ill, the case is adjourned.

Order Date :- 27.4.2012

Suresh

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