Sartaj Singh Atwal vs State Of U.P.
2012 Latest Caselaw 1011 ALL

Citation : 2012 Latest Caselaw 1011 ALL
Judgement Date : 27 April, 2012

Allahabad High Court

Sartaj Singh Atwal vs State Of U.P. on 27 April, 2012

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31440 of 2010
 

 
Petitioner :- Sartaj Singh Atwal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikash Srivastava,U.K. Saxena
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

Bail rejected.

For order see order of date passed in connected Criminal Misc. Bail Application No.1195 of 2010.

Order Date :- 27.4.2012

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