Naval Veer Singh & 6 Others vs State Of U.P. & Others
2012 Latest Caselaw 101 ALL

Citation : 2012 Latest Caselaw 101 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Naval Veer Singh & 6 Others vs State Of U.P. & Others on 10 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 48145 of 2009
 

 
Petitioner :- Naval Veer Singh & 6 Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- J.P. Singh
 
Respondent Counsel :- C.S.C.,A.K. Malviya,Sunil Kr. Singh
 

 
Hon'ble V.K. Shukla,J.

As requested, list this case in the next cause list.

Order Date :- 10.4.2012

SRY

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