Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ram Prakash Savita vs State Of U.P.
2012 Latest Caselaw 1009 ALL

Citation : 2012 Latest Caselaw 1009 ALL
Judgement Date : 27 April, 2012

Allahabad High Court
Ram Prakash Savita vs State Of U.P. on 27 April, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10382 of 2010
 

 
Petitioner :- Ram Prakash Savita
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sengar Vineet Singh
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard the learned counsel for the applicant and the learned A.G.A.

Sri Ram Autar, posted at the Police Station Kohna, district Kanapur

Nagar,the I.O. of this case is present in the court.

Put up on 18.5.2012. On that date the I.O. shall also appear in person

before this court.

Order Date :- 27.4.2012

N.A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter