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Ram Bahadur vs Kaushalendra Kumar @ Raju & Others
2011 Latest Caselaw 4981 ALL

Citation : 2011 Latest Caselaw 4981 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Ram Bahadur vs Kaushalendra Kumar @ Raju & Others on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 21704 of 2007
 

 
Petitioner :- Ram Bahadur
 
Respondent :- Kaushalendra Kumar @ Raju & Others
 
Petitioner Counsel :- J.N. Singh
 
Respondent Counsel :- Sc
 

 
Hon'ble Sunil Hali,J.

As prayed,  two weeks' time  is allowed to file counter affidavit.

List thereafter.

Interim order is  extended till the next date of listing.

Order Date :- 30.9.2011

NS

 

 

 
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