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C/M Janta Inter College Lachhera ... vs State Of U.P. & Others
2011 Latest Caselaw 4980 ALL

Citation : 2011 Latest Caselaw 4980 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
C/M Janta Inter College Lachhera ... vs State Of U.P. & Others on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38279 of 2007
 

 
Petitioner :- C/M Janta Inter College Lachhera Tehsil
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.N. Pandey,P.N.Saxena
 
Respondent Counsel :- C.S.C.,P.N. Tyagi,S.K. Tyagi,Smt. A. Tyagi
 

 
Hon'ble Sunil Hali,J.

As prayed, list on 12.10.2011.

Order Date :- 30.9.2011

NS

 

 

 
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