Dr. Ambedkar Primary Vidyalaya ... vs State Of U.P. And Others
2011 Latest Caselaw 4978 ALL

Citation : 2011 Latest Caselaw 4978 ALL
Judgement Date : 30 September, 2011

Allahabad High Court

Dr. Ambedkar Primary Vidyalaya ... vs State Of U.P. And Others on 30 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 62667 of 2006
 

 
Petitioner :- Dr. Ambedkar Primary Vidyalaya Sidhauli, Ballia And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Awadh Narain Rai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' and no more time is allowed to file counter affidavit. If it is not done, right to file counter affidavit shall stand closed.

Order Date :- 30.9.2011

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