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Sri Anil Kumar Singh vs Union Of India And Others
2011 Latest Caselaw 4969 ALL

Citation : 2011 Latest Caselaw 4969 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Sri Anil Kumar Singh vs Union Of India And Others on 30 September, 2011
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 56733 of 2011
 

 
Petitioner :- Sri Anil Kumar Singh
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Anadi Krishna Narayan,Sandeep Kumar Singh
 
Respondent Counsel :- A.S.G.I.,S.D.Sahai
 

 
Hon'ble Dilip Gupta,J.

It is pointed out by learned counsel for the respondents that the petition is cognizable by a Division Bench as the petitioner is a Probationary Officer in the Bank.

Office to submit a fresh report and place this petition before the appropriate Court as fresh on 11th October, 2011.

Order Date :- 30.9.2011

SK

 

 

 
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