Citation : 2011 Latest Caselaw 4967 ALL
Judgement Date : 30 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 36736 of 2007 Petitioner :- Beni Madhav Respondent :- Deo Nath & Others Petitioner Counsel :- Vimlesh Kumar Respondent Counsel :- Sc,H.C.Singh Hon'ble Sunil Hali,J.
As prayed, list after Dashehra vacation.
Order Date :- 30.9.2011
NS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!