Mumtaz Ahmad vs State Of U.P.
2011 Latest Caselaw 4949 ALL

Citation : 2011 Latest Caselaw 4949 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Mumtaz Ahmad vs State Of U.P. on 29 September, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34178 of 2010
 

 
Petitioner :- Mumtaz Ahmad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mahendra Prakash,Ankit Gaur,K.M.Asthana
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

On the request of the learned counsel for the applicant, list after three weeks.

Order Date :- 29.9.2011

PKG

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