Har Bhajan Singh vs Union Of India Thru' Secry. ...
2011 Latest Caselaw 4947 ALL

Citation : 2011 Latest Caselaw 4947 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Har Bhajan Singh vs Union Of India Thru' Secry. ... on 29 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 49937 of 2007
 

 
Petitioner :- Har Bhajan Singh
 
Respondent :- Union Of India Thru' Secry. Railways And Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Sunil Hali,J.

The case is passed over on the illness slip of leraned counsel for the petitioner.

List again.

Order Date :- 29.9.2011

Download the LatestLaws.com Mobile App