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U.P.Palika Lok Swasthya Seva ... vs State Of U.P. And Others
2011 Latest Caselaw 4946 ALL

Citation : 2011 Latest Caselaw 4946 ALL
Judgement Date : 29 September, 2011

Allahabad High Court
U.P.Palika Lok Swasthya Seva ... vs State Of U.P. And Others on 29 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 53081 of 2011
 

 
Petitioner :- U.P.Palika Lok Swasthya Seva Association,Lucknow And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anurag Khanna
 
Respondent Counsel :- C.S.C.,Abhishek Mishra,Mahavir Verma
 

 
Hon'ble Rajes Kumar,J.

The issue involved in the present writ petition is similar to the issue involved in Civil Misc. Writ Petition No. 51745 of 2011, Rajesh Kumar Yadav and others Vs. State of U.P. and others.

Accordingly, this writ petition is also dismissed in terms of the judgment passed in Civil Misc. Writ Petition No. 51745 of 2011, Rajesh Kumar Yadav and others Vs. State of U.P. and others.

For detailed order, see order passed on separate sheets in Writ Petition No. 51745 of 2011.

Order Date :- 29.9.2011

OP

 

 

 
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