Ram Lakhan & Othes vs State Of U.P. Thru' Revenue ...
2011 Latest Caselaw 4942 ALL

Citation : 2011 Latest Caselaw 4942 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Ram Lakhan & Othes vs State Of U.P. Thru' Revenue ... on 29 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 32454 of 2007
 

 
Petitioner :- Ram Lakhan & Othes
 
Respondent :- State Of U.P. Thru' Revenue Secretary U.P. Lucknow & Others
 
Petitioner Counsel :- S. Shekhar Singh
 
Respondent Counsel :- C.S.C.,S. Shekher
 

 
Hon'ble Sunil Hali,J.

As prayed by the learned counsel for the respondents, list this case in the next cause list.

Order Date :- 29.9.2011

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