Citation : 2011 Latest Caselaw 4941 ALL
Judgement Date : 29 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 59392 of 2007 Petitioner :- C/M, Janta Bal Vidya Peeth Thru' Its Manager Respondent :- State Of U.P. & Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, two weeks time is allowed to file counter affidavit. In case it is not done, right to file counter affidavit shall stand closed.
Order Date :- 29.9.2011
NS
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