Smt. Anita Dabaria vs State Of U.P.
2011 Latest Caselaw 4940 ALL

Citation : 2011 Latest Caselaw 4940 ALL
Judgement Date : 29 September, 2011

Allahabad High Court

Smt. Anita Dabaria vs State Of U.P. on 29 September, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23620 of 2011
 

 
Petitioner :- Smt. Anita Dabaria
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.S. Chaturvedi,Ronak Chaturvedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Learned A.G.A. may file counter affidavit by the next date.

List in the week commencing 17th of October 2011.

Order Date :- 29.9.2011

PKG

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